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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1) in The North Bengal University Act, 1981

(1)The Governor shall, by virtue of his office, be the Chancellor of the University. He shall be the head of the University and thePresident of the Court and shall, when present, preside over the meetings of the Court.