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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(j) in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993

(j)all other words and expressions used in these regulations but not defined, and defined in the Act [*] [Omitted 'and the rules' by the SEBI (Debenture Trustees) (Amendment) Regulations, 2006, w.e.f. 7-9-2006, respectively.] shall have the meanings respectively assigned to them in the Act [*] [Omitted 'or the Rules, as the case may be' by the SEBI (Debenture Trustees) (Amendment) Regulations, 2006, w.e.f. 7-9-2006, respectively.].