Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 25 in Jammu and Kashmir Kahcharai Act, 1994 25. Searches how to be made. - All searches under this Act shall be made in accordance with the Code of Criminal Procedure for the time being in force in the State.
