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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(6) in The Jammu and Kashmir State Legal Services Authority Regulations, 1998

(6)[ Notwithstanding anything contained in clauses (1) to (5), the posts in the service which are to be filled up by direct recruitment shall be referred to the Jammu and Kashmir Service Selection Board for selection.] [Notification No. 01 of SLSA of 2012 Dated 27-04-2012.]