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State of Rajasthan - Section

Section 5 in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

5. Declaration of Saline area.

- The Government in the Revenue Department may. after consulting the Collector concerned, if necessary, declare by publishing a notification in the official gazette, any area in respect of which a report is received under rule 4, as a Saline area.