Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(b) in National Savings Recurring Deposit Scheme, 2019

(b)The interest under this sub-paragraph may be paid upto a maximum period of five years from the date of maturity of the account.