Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Bihar - Subsection Section 34(2)(ii) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (ii)Such Regulation shall have effect from the date on which it is confirmed by the Senate or from such other date as the Senate may appoint ;