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State of Punjab - Section

Section 13 in The Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983

13. Functions of the State Air Laboratory.

- The functions of the State Air Laboratory shall be to analyse or test the samples of air or emission, submitted to it under section 26 by the Board or any officer empowered by the State Board in this behalf and to communicate to the State Board or such officer, as the case may be the result of such analysis or tests.