Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(xxx) in The Bombay University Act, 1974

(xxx)appoint Teachers of the University in accordance with the qualifications prescribed by the Academic Council for different classes of Teachers including the additional qualifications if any if so prescribed for a particular post of Teacher, fix their emoluments, define the terms and conditions of their service and discipline and where necessary, their duties;