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Bombay High Court

Johnson And Johnso Ltd. Group P.Ltd vs Dcit Spl Rg.23,Mumbai on 17 August, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

 KAWRE
 KIRAN
 KALYAN
Digitally signed by
KAWRE KIRAN
KALYAN
Date: 2023.08.18
10:24:08 +0530

                                                                                  7-ITXA-103-2003.doc




                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                   INCOME TAX APPEAL NO. 103 OF 2003
                                               WITH
                                   INCOME TAX APPEAL NO. 148 OF 2003
                 M/s Johnson & Johnson Ltd.                               ...Appellant
                       Versus
                 The Deputy Commissioner of Income Tax
                 Special Range-23, Mumbai                                 ...Respondent
                                                ....
                  Mr. Subhash S. Shetty a/w Mr. Atul K. Jasani, for the Appellant.
                  Mr. Suresh Kumar, for the Respondent.


                                             CORAM         :      G. S. KULKARNI &
                                                                  JITENDRA JAIN, JJ.

DATE : 17 AUGUST, 2023 P.C.

1. Stand over to 24 August 2023.

[JITENDRA JAIN, J.] [G.S. KULKARNI, J.] Kiran Kawre 1 of 1 ::: Uploaded on - 18/08/2023 ::: Downloaded on - 19/08/2023 02:21:18 :::