Bombay High Court
Johnson And Johnso Ltd. Group P.Ltd vs Dcit Spl Rg.23,Mumbai on 17 August, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
KAWRE
KIRAN
KALYAN
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KAWRE KIRAN
KALYAN
Date: 2023.08.18
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7-ITXA-103-2003.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 103 OF 2003
WITH
INCOME TAX APPEAL NO. 148 OF 2003
M/s Johnson & Johnson Ltd. ...Appellant
Versus
The Deputy Commissioner of Income Tax
Special Range-23, Mumbai ...Respondent
....
Mr. Subhash S. Shetty a/w Mr. Atul K. Jasani, for the Appellant.
Mr. Suresh Kumar, for the Respondent.
CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : 17 AUGUST, 2023 P.C.
1. Stand over to 24 August 2023.
[JITENDRA JAIN, J.] [G.S. KULKARNI, J.] Kiran Kawre 1 of 1 ::: Uploaded on - 18/08/2023 ::: Downloaded on - 19/08/2023 02:21:18 :::