Section 3(3) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011
(3)The remaining 25 percent of the members or 4 members of the committee shall be as under -(a)One member of the committee shall be an elected representative of the local authority;(b)One member of the committee shall be a teacher of the school to be decided by the teachers of school;(c)One member of the committee shall be a representative of the Bal Sansad of the school;(d)The Headmaster/Head teacher/senior most teacher of the school.
