Orissa High Court
Achyut Kumar Behera @ Bipin vs State Of Odisha And Another .... Opp. ... on 30 August, 2023
Author: G. Satapathy
Bench: G. Satapathy
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.1387 of 2020
Achyut Kumar Behera @ Bipin .... Petitioners
Behera and others
Mr.S.K. Baral, Advocate
-versus-
State of Odisha and another .... Opp. Parties
Mr. S.S. Pradhan, AGA
Mr. D.J. Sahoo,
Advocate for OP-2
CORAM:
JUSTICE G. SATAPATHY
ORDER(ORAL)
Order No. 30.08.2023
07. 1. This matter is taken up through Hybrid
Arrangement (Virtual /Physical Mode).
2. Learned counsel for the Petitioners seeks leave of the Court to raise all those points as available to them in the CRLMC at appropriate stage of the trial before the learned trial Court.
3. In view of the aforesaid submission, the present CRLMC stands disposed of as withdrawn with aforesaid liberty as prayed for.
( G. Satapathy) Judge S.Sasmal Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 31-Aug-2023 11:58:22