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Orissa High Court

Achyut Kumar Behera @ Bipin vs State Of Odisha And Another .... Opp. ... on 30 August, 2023

Author: G. Satapathy

Bench: G. Satapathy

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        CRLMC No.1387 of 2020


                    Achyut Kumar Behera @ Bipin ....      Petitioners
                    Behera and others
                                             Mr.S.K. Baral, Advocate

                                         -versus-
                    State of Odisha and another              ....    Opp. Parties
                                                          Mr. S.S. Pradhan, AGA
                                                                 Mr. D.J. Sahoo,
                                                              Advocate for OP-2

                                                CORAM:
                                          JUSTICE G. SATAPATHY

                                                 ORDER(ORAL)
  Order No.                                       30.08.2023

        07.            1.        This   matter   is   taken   up    through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Learned counsel for the Petitioners seeks leave of the Court to raise all those points as available to them in the CRLMC at appropriate stage of the trial before the learned trial Court.

3. In view of the aforesaid submission, the present CRLMC stands disposed of as withdrawn with aforesaid liberty as prayed for.

( G. Satapathy) Judge S.Sasmal Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 31-Aug-2023 11:58:22