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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(12) in The Maharaja Sayajirao University of Baroda Act, 1949

(12)to inspect colleges and recognized institutions and to take measures to ensure that proper standards of instruction, [training or research] [These words were substituted for the words 'teaching or training', by Bombay 52 of 1950, Section 3 (e).] are maintained in them;