Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The High Court of Karnataka (Establishment of Permanent Benches at Dharwad and Gulbarga), Order, 2013 3. Establishment of Permanent Bench of the High Court of Karnataka at Gulbarga . - The Permanent Bench of the High Court of Karnataka at Gulbarga shall come into operation on 31st August, 2013.
