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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(hh) in Himachal Pradesh General Sales Tax Act, 1968

(hh)[ the manner in which deductions are to be made and the deduction certificate is to be issued under sub-sections (1) and (4) of section 12-A;] [Clause (hh) added vide Act No. 18 of 1991 (Sec. 8).]