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Madhya Pradesh High Court

Lakhan @ Nitesh vs The State Of Madhya Pradesh on 28 February, 2020

Author: Virender Singh

Bench: Virender Singh

1 MCRC-9178-2020 The High Court Of Madhya Pradesh MCRC-9178-2020 (LAKHAN @ NITESH Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 28-02-2020 Parties through their counsel. Case diary is not available. List after a week.

(VIRENDER SINGH) JUDGE soumya Digitally signed by Soumya Ranjan Dalai Date: 29/02/2020 11:19:31