Madhya Pradesh High Court
Lakhan @ Nitesh vs The State Of Madhya Pradesh on 28 February, 2020
Author: Virender Singh
Bench: Virender Singh
1 MCRC-9178-2020 The High Court Of Madhya Pradesh MCRC-9178-2020 (LAKHAN @ NITESH Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 28-02-2020 Parties through their counsel. Case diary is not available. List after a week.
(VIRENDER SINGH) JUDGE soumya Digitally signed by Soumya Ranjan Dalai Date: 29/02/2020 11:19:31