Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 370] [Entire Act] Union of India - Section Section 65 in The Negotiable Instruments Act, 1881 65. Hours for presentment.— Presentment for payment must be made during the usual hours of business and, if at a banker’s, within banking hours.
