Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

State of Tripura - Subsection

Section 60(4)(i) in Tripura Value Added Tax Act, 2004

(i)to afford him the necessary facility to inspect such books of accounts or other documents as he may require and which may be available at such place,