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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(13)No grant shall be admissible for the starting of a new course, class, section or subject, a project unless previous permission has been obtained from the Department.If the management of an institution wishes to close down any course, class, section or subject, information of the same shall be given to the Department at least three months before such closures.