Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Section 35(3)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3)(c) in The Advocates Act, 1961

(c)suspend the advocate from practice for such period as it may deem fit;