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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(4) in The Maharashtra Universities Act, 1994

(4)Cultural Activities;
(viii)Two lady students nominated by the principal:
[Provided that, two of the students from the categories (vii) and (viii) shall be those belonging to the Scheduled Castes or Scheduled Tribes or Denotified Tribes (Vimukta Jatis) or Nomadic Tribes or Other Backward Classes.] [This proviso was added by Maharashtra 55 of 2000, section 34(a)(iii)(B).]