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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Statutes of the Jodhpur National University, Jodhpur, 2010

(1)The Registrar of the University shall be appointed by the Chairperson in accordance with Section 18 of the Act and the Guidelines issued by the University Grants Commission from time to time.