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[Cites 0, Cited by 1] [Section 85] [Entire Act]

State of Gujarat - Subsection

Section 85(2) in The Bombay Public Trusts Act, 1950

(2)[On the date of the application] [These words were substituted for the words 'On the applications' by Bombay 28 of 1953, s 18(l)(a).] of the provisions of this Act to any public trust or class of public trusts under sub-section (4) of section 1 [(hereinafter in this section referred to as the said date)] [These brackets and words were inserted by Bombay 28 of 1953, Section 18(l)(b).] the provisions of the Act specified in [Schedule A] [Substituted for the words 'the Schedule' by Bombay 14 of 1951, Section 17.] which apply to such trust or class of trusts shall cease to apply to such trust or class of trusts.