Lok Sabha Debates
Introduction Of The Prevention Of Bribery In Private Sector Bill, 2018. on 3 August, 2018
Sixteenth Loksabha pan> Title: Introduction of the Prevention of Bribery in Private Sector Bill, 2018.
DR. UDIT RAJ (NORTH WEST DELHI): I beg to move for leave to introduce a Bill to establish bribery as a criminal offence and to promote effective practices to prevent bribery in private sector and for matters connected therewith or incidental thereto.
HON. DEPUTY SPEAKER: The question is:
“That leave to introduce a Bill to establish bribery as a criminal offence and to promote effective practices to prevent bribery in private sector and for matters connected therewith or incidental thereto. ” The motion was adopted.
DR. UDIT RAJ : Sir, I introduce** the Bill.