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Lok Sabha Debates

Introduction Of The Prevention Of Bribery In Private Sector Bill, 2018. on 3 August, 2018

Sixteenth Loksabha pan> Title: Introduction of the Prevention of Bribery in Private Sector Bill, 2018.

DR. UDIT RAJ (NORTH WEST DELHI): I beg to move for leave to introduce a Bill to establish bribery as a criminal offence and to promote effective practices to prevent bribery in private sector and for matters connected therewith or incidental thereto.

 

HON. DEPUTY SPEAKER: The question is:

“That leave to introduce a Bill to establish bribery as a criminal offence and to promote effective practices to prevent bribery in private sector and for matters connected therewith or incidental thereto. ”                                                                The motion was adopted.
DR. UDIT RAJ : Sir, I introduce**  the Bill.