Bombay High Court
Ramugade Sahanivas No. 2 Co-Op. Hsg. ... vs The Tahasildar, Taluka Maval, Dist. ... on 11 March, 2020
Bench: R.D. Dhanuka, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1715 OF 2019
Ramugade Sahanivas No. 2 Co-op. Hsg. Soc. ....Petitioner
Ltd. Thru Chairman Mahesh T Ramugade
V/S
The Tahasildar, Taluka Maval, Dist. Pune And ....Respondent
Ors Mr Sudhir V Sadavarte, Advocate For Petitioner Mr S S Panchpor, AGP for R.no 1, 2 And 5 ( TO BE HEARD ALONG WITH W.P. NO. 8080/2016 ) CORAM : R.D. DHANUKA & SURENDRA PANDHARINATH TAVADE, JJ DATE : 11th March, 2020 P.C. :
At the request of learned advocate for the petitioners Stand over to 16/03/2020 . Ad-interim relief if any granted earlier to continue till then.
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