Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72] [Entire Act]

Bombay Presidency - Subsection

Section 72(2) in Bombay Police Act, 1951

(2)any person who contravenes a rule or order under clause (x) of sub-section (1) of section 33 or an order or notification under sections 36, 37, 56, [57, 57A or 63AA].[(2A) any person who contravenes any order made under sub-section (1) of section 63A;]