Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Punjab - Section Section 8 in Panjab University Act, 1947 8. Body Corporate. - Subject to the provisions of this Act, the Supreme authority of the University shall be vested in the Senate which shall consist of the -(a)Chancellor,(b)Vice-Chancellor,(c)Ex-officio Fellows, and(d)Ordinary Fellows.
