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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962

(b)In any other case, from the beginning of the month following that in which he completes one year's continuous service or from the beginning of the month following that in which he completes his period of probation, whichever is later: