Calcutta High Court
Sri Subal Haldar vs C. E. S. C. Ltd on 18 March, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
WP No. 1736 of 2001
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
Sri Subal Haldar
Versus
C. E. S. C. Ltd.
Before:
The Hon'ble Justice Girish Chandra Gupta
Date: 18th March 2010
Mr. Bishwaroop Bhattacharya, Adv.
appears for the petitioner
Mr. Tapan Banerjee, Adv.
appears for the added respondent no.7
Let this matter appear on 19th March 2010 under the heading "Last Chance". Notice be served on the other side. No further adjournment likely to be granted.
(Girish Chandra Gupta, J.) R. Bose A.R.(CR)