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Calcutta High Court

Sri Subal Haldar vs C. E. S. C. Ltd on 18 March, 2010

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                          WP No. 1736 of 2001
                   IN THE HIGH COURT AT CALCUTTA
                  CONSTITUTIONAL WRIT JURISDICTION
                            ORIGINAL SIDE



                                                           Sri Subal Haldar
                                                                     Versus
                                                            C. E. S. C. Ltd.


    Before:
    The Hon'ble Justice Girish Chandra Gupta
    Date: 18th March 2010

                                  Mr. Bishwaroop Bhattacharya, Adv.
                                                  appears for the petitioner
                                  Mr. Tapan Banerjee, Adv.
                                    appears for the added respondent no.7

Let this matter appear on 19th March 2010 under the heading "Last Chance". Notice be served on the other side. No further adjournment likely to be granted.

(Girish Chandra Gupta, J.) R. Bose A.R.(CR)