Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Land Acquisition (Mines) Act, 1885 2. Saving for mineral rights of the Government.- Except as expressly provided by this Act, nothing in this Act shall affect the right of the Government to any mines or minerals.
