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Supreme Court - Daily Orders

M/S Electrosteel Castings Limited vs The State Of West Bengal on 3 August, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                 ITEM NO.26                    COURT NO.6                SECTION II-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                 Petition for Special Leave to Appeal (Crl.)       No.   5996/2018

                 (Arising out of impugned final judgment and order dated 18-06-
                 2018 in CRLRA No. 937/2018 passed by the High Court At
                 Calcutta)

                 M/S ELECTROSTEEL CASTINGS LIMITED                       Petitioner(s)

                                                      VERSUS

                 THE STATE OF WEST BENGAL & ANR.                         Respondent(s)

                 (WITH PRAYER FOR INTERIM RELIEF AND IA No.101099/2018-EXEMPTION
                 FROM FILING C/C OF THE IMPUGNED JUDGMENT)

                 Date :03-08-2018 This petition was called on for hearing today.

                 CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


                 For Petitioner(s)       Mr.   Pritim Priya Dasgupta, Adv.
                                         Mr.   Rohit Dutta, Adv.
                                         Mr.   Prabhat Kumar Srivastava, Adv.
                                         Ms.   Shalini Kaul, AOR

                 For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed with cost of Rs. 10,000/- to be deposited with the Supreme Court Legal Services Committee.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.08.03 16:56:09 IST Reason: