Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 526] [Entire Act] State of Punjab - Subsection Section 526(7) in Punjab Jail Manual, 1996 (7)When the meal is finished, the prisoners shall throw the unconsumed food in the tub meant for this purpose, and they shall wash their utensils, hands etc.
