Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Madhya Pradesh - Subsection Section 106(2) in The M.P. Cinemas (Regulation) Rules, 1972 (2)The fee for the inspection of electric installations shall be separately paid in accordance with rates notified under the Indian Electricity Rules, 1956.
