Section 50(2) in Uttar Pradesh State Universities Act, 1973
(2)[ The Executive Council may, at any time [after December 31, 1990] [Substituted by Uttar Pradesh Act No. 29 of 1974.] make new or additional Statutes or may amend or repeal the Statutes referred to in subsection (1) or sub-section (1-A).]
