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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(1)(c) in Jammu and Kashmir Chit Funds Act, 2016

(c)the number of instalments, the amount payable for each ticket at every instalments and the interest or penalty, if any, payable on any default in the payment of such instalments ;