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Andhra Pradesh High Court - Amravati

Special Deputy Collector L.A, vs Y.Bhanumathi, on 28 July, 2022

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

        MAIN CASE No: L.A.A.S.Nos.127 of 2006, 786 of 2007 and 312
                               of 2008
                               PROCEEDING SHEET
Sl.                                                                         OFFICE
      DATE         ORDER
No                                                                          NOTE


      28.07.2022   UDPR,J & VS,J

                         Heard     the     arguments   of   the   learned
                   Government Pleader for Appeals.

                         For     hearing    the   learned   counsel   for
                   respondents, list the matter on 29.07.2022.

_________ UDPR,J ______ VS,J NPA 2 3 4