Andhra Pradesh High Court - Amravati
Special Deputy Collector L.A, vs Y.Bhanumathi, on 28 July, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: L.A.A.S.Nos.127 of 2006, 786 of 2007 and 312
of 2008
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE
28.07.2022 UDPR,J & VS,J
Heard the arguments of the learned
Government Pleader for Appeals.
For hearing the learned counsel for
respondents, list the matter on 29.07.2022.
_________ UDPR,J ______ VS,J NPA 2 3 4