Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 25 in The Navigation Rules, 1893 25. All offences against the provision of these rules shall be punishable as provided for in Section 18 of the "Canals Act, 1864" and all fines imposed may be recovered in the manner mentioned in Section 17 of the same Act.
