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[Cites 0, Cited by 0] [Section 115D(1)] [Section 115D] [Entire Act]

Union of India - Subsection

Section 115D(1)(e) in The Central Motor Vehicles Rules, 1989

(e)the vehicle is manufactured in the period of manufacture of the prototype retrofitted vehicle on which kit has been tested, type approved and the date of validity of applicable emission norms prescribed for such category of vehicles: