Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(i) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979 (i)the amounts remaining in Tariffs and Dividend Central Reserve, Contingencies Reserve and the Development Reserve ;
