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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(10) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(10)He/She shall keep the record of the requisitions of answer books and the acknowledgement towards the receipt of the requisitioned answer books, which he/she may produce, if required.