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[Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act]

State of Tripura - Subsection

Section 71(3)(i) in The Tripura Co-operative Societies Rules, 1976

(i)in the case of the balance sheet of the state of society's affairs as at the end of the co-operative year or any other subsequent date upto which the accounts are made up and examined by him; and