Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(c) in The West Bengal Lifts And Escalators Act, 1955 (c)the contract load of the lift in [kilograms] [Word substituted for the word 'pounds' by West Bengal Act 17 of 1975.],
