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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Punjab - Subsection

Section 75(11) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(11)If the relative or the fit person fails to come and take the charge of the juvenile or child on the specified date, the juvenile or the child shall be taken to his ordinary place of residence by the escort of the observation home and in the case of a girl child at least one escort shall be a female.