Patna High Court
Ram Bilash Chaudhary vs The State Of Bihar & Ors on 22 May, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.53 of 2015
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1. Ram Bilash Chaudhary S/o Late Bilat Chaudhary Resident of village - Mahatha,
P.O. Mahatha, P.S. Ladaniya, District - Madhubani
.... .... Petitioner/s
Versus
1. The State of Bihar through the Secretary Primary Education Department, Govt.
of Bihar, Patna
2. The Director, Primary Education, Govt. of Bihar, Patna
3. The Collector, Madhubani
4. The Regional Deputy Director Education, Darbhanga
5. The District Education Officer, Madhubani
6. The District Programme Officer ( Establishment ), Madhubani
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ratan Kumar Kumar
For the Respondent/s : Mr. Gopal Krishna, AC to SC 9
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 22-05-2015 Without expressing any opinion on the merit of the claim of the petitioner, if the petitioner moves the District Education Officer, Madhubani with regard to grant of 2nd time bound promotion, the same will be considered in accordance with prevalent rule and circular. The decision will be taken within four months of filing of such application.
Writ is disposed of.
(Ajay Kumar Tripathi, J) sk U