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State of Assam - Section

Section 73 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

73.

Before commencement of the Interview/Personality Test of Combined Competitive (Main) Examination, the Chairman/Member/Expert Adviser of the Interview Board shall have to make a declaration to the effect that their ward/dependent is not appearing in the aforesaid Interview/Personality Test.Chapter-VI