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Allahabad High Court

U.P.S.R.T.C.Tehri Kothi Lko.Thorugh ... vs Smt. Sita Mishra And Ors. on 30 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 1261 of 2009

Petitioner :- U.P.S.R.T.C.Tehri Kothi Lko.Thorugh G.M. And Ors.

Respondent :- Smt. Sita Mishra And Ors.
Petitioner Counsel :- Salil Kumar,G.S.Verma
Respondent Counsel :- S.P.Tewari

Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia J. As prayed, list in week commencing 09.08.2010. Order Date :- 30.7.2010 psd