Section 24C(1)(a) in The Patent Rules, 2003

[Cites 0, Cited by 0] [Section 24C(1)] [Section 24C] [Entire Act]

Union of India - Subsection

Section 24C(1)(a) in The Patent Rules, 2003

(a)that India has been indicated as the competent International Searching Authority or elected as an International Preliminary Examining Authority in the corresponding international application; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 24C(1)(a) in The Patent Rules, 2003