Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(g) in The Orissa Animal Contagious Diseases Rules, 1957

(g)The administration of these several railways shall forward to the Directors, Veterinary Services in the State served by them a list of their stations at which the cleansing and disinfection of vehicles, under these rules, will ordinarily be carried out.