Jammu & Kashmir High Court - Srinagar Bench
Dr. Basharat Salim vs National Institute Of Technology Niit on 5 November, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
S. No. 33
Advance list
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
IA No. 16/2016 (01/2016) in
SWP No. 1627/1999
Dr. Basharat Salim
.....Applicant(s)
Through: None
Vs.
National Institute of Technology NIIT
.....Respondent(s)
Through: Mr. T. M. Shamsi, ASGI
CORAM:
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
05.11.2019 Adjourned due to non-availability of the learned counsel for the applicant.
List on 16th March, 2020.
(RASHID ALI DAR) JUDGE SRINAGAR 05.11.2019 "Manzoor"
MANZOOR UL HASSAN DAR 2019.11.06 12:39