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Jammu & Kashmir High Court - Srinagar Bench

Dr. Basharat Salim vs National Institute Of Technology Niit on 5 November, 2019

Author: Rashid Ali Dar

Bench: Rashid Ali Dar

        S. No. 33
        Advance list
               IN THE HIGH COURT OF JAMMU AND KASHMIR
                            AT SRINAGAR

                                IA No. 16/2016 (01/2016) in
                                SWP No. 1627/1999

       Dr. Basharat Salim
                                                              .....Applicant(s)
                                Through: None
                                   Vs.
       National Institute of Technology NIIT
                                                             .....Respondent(s)
                                Through: Mr. T. M. Shamsi, ASGI


       CORAM:
                    HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE


                                     ORDER

05.11.2019 Adjourned due to non-availability of the learned counsel for the applicant.

List on 16th March, 2020.

(RASHID ALI DAR) JUDGE SRINAGAR 05.11.2019 "Manzoor"

MANZOOR UL HASSAN DAR 2019.11.06 12:39