Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Himachal Pradesh - Subsection Section 39(4) in The Himachal Pradesh Town and Country Planning Act, 1977 (4)The foregoing provisions of this chapter shall, so for as may be applicable, apply to an application under sub-section (3)
